C.V. KARTHIKEYAN, R.VIJAYAKUMAR
548 recorded High Court judgment(s) · 2025–2026
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| Madras High Court | 548 |
Disposal nature
| ALLOWED | 195 |
| CLOSED | 176 |
| DISMISSED | 91 |
| DISPOSED OF | 18 |
| DISMISSED FOR NON-PROSECUTION | 12 |
| WITHDRAWN DISMISSED | 12 |
| PARTLY ALLOWED | 10 |
| (unspecified) | 7 |
Recent judgments
- P.Shanmugam, v. The Secretary The Government of Tamilnadu, — Madras High Court (2026-04-06)
- P.Vanitha v. Amutha — Madras High Court (2026-03-27)
- P.Vanitha v. Amutha — Madras High Court (2026-02-26)
- R. Varadharaaj v. Dr.Vinu Joseph — Madras High Court (2026-02-26)
- P.K. Thirumalai Veluchamy v. The State of Tamilnadu — Madras High Court (2026-02-26)
- K.Thirumalai Veluchamy v. The State of Tamilnadu — Madras High Court (2026-01-12)
- M.PARTHASARATHI SELVA GANESAN, v. P.L.W.A.HIGHER SECONDARY — Madras High Court (2025-12-18)
- V.BASKARAN(Died) v. B.MUTHUKRISHNAN — Madras High Court (2025-12-17)
- J.THIRUPURASUNDARI (DIED) v. TMT.MEENAKSHI(died) — Madras High Court (2025-12-12)
- Vimala Damayanthi v. J.R.Symon Morris — Madras High Court (2025-12-08)
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