LexC.V. KARTHIKEYAN, R. POORNIMA
276 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 276 |
Disposal nature
| ALLOWED | 113 |
| DISMISSED | 80 |
| CLOSED | 42 |
| DISPOSED OF | 22 |
| WITHDRAWN DISMISSED | 9 |
| ORDERED | 4 |
| PARTLY ALLOWED | 3 |
| MODIFIED | 2 |
Recent judgments
- The Government of Tamilnadu v. R.Saravanan — Madras High Court (2025-11-25)
- The Government of Tamilnadu v. R.Saravanan — Madras High Court (2025-11-11)
- THE COMMISSIONER v. S. SASI SIVANANTHAM — Madras High Court (2024-12-04)
- Ponvandu @ Ponraj v. The Inspector of Police — Madras High Court (2024-12-04)
- Muthu v. The Inspector of Police — Madras High Court (2024-10-30)
- Prema v. The Additional Chief Secretary to the Government of Tamil Nadu — Madras High Court (2024-10-30)
- Syed @ Syed Abdhahir v. The Inspector of Police — Madras High Court (2024-10-30)
- Martin Montrique Mansoor v. The Inspector of Police — Madras High Court (2024-10-30)
- Gandhimathi v. The Principal Secretary to Government — Madras High Court (2024-10-29)
- Gokila v. Home, Prohibition and Excise Department — Madras High Court (2024-10-29)