C.V. KARTHIKEYAN, M.V. MURALIDARAN
390 recorded High Court judgment(s) · 2017–2017
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| Madras High Court | 390 |
Disposal nature
| DISPOSED OF | 141 |
| ALLOWED | 124 |
| ORDERED | 93 |
| CLOSED | 19 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED | 4 |
| DISMISSED AS WITHDRAWAL | 3 |
Recent judgments
- P.ESWARI v. SECRETARY TO GOVERNMENT, — Madras High Court (2017-09-07)
- R.ISAAC ROBI, v. THE SECRETARY TO GOVERNMENT — Madras High Court (2017-05-30)
- M.VELMURUGAN v. THE COMMISSIONER, — Madras High Court (2017-05-30)
- R.GUNASEKARAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-05-26)
- T.ULAGANATHAN v. THE DISTRICT COLLECTOR — Madras High Court (2017-05-26)
- S.RADHAMANI v. THE DISTRICT COLLECTOR — Madras High Court (2017-05-26)
- PERIYATHAMBI NADAR, v. THE SUPERINTENDENT OF POLLICE, — Madras High Court (2017-05-26)
- GANESAN, v. THE INSPECTOR OF POLLICE, — Madras High Court (2017-05-26)
- RAMASAMY, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-26)
- B.RAMARAJ v. THE INSPECTOR OF POLICE — Madras High Court (2017-05-26)
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