C.V. KARTHIKEYAN, M. JAICHANDREN

22 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• BHAVANI v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-01-27)
• MUTHUKUMARAN v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-01-27)
• THANALAKSHMI, AGE 23 YEARS, v. THE STATE OF TAMIL NADU REP. — Madras High Court (2017-01-27)
• C.SIVASUBRAMANIAN, M/48 v. STATE REP. BY — Madras High Court (2017-01-27)
• BABU, AGE 36 YEARS, v. STATE OF TAMIL NADU, REP. BY — Madras High Court (2017-01-27)
• MALATHY, F/A 32 v. STATE OF TAMIL NADU REP. BY — Madras High Court (2017-01-27)
• VIJAYA v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-01-27)
• K.LAVANYA, FEMALE AGED 23 YRS v. THE SECRETARY TO THE — Madras High Court (2017-01-27)
• R.AMARESAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-01-27)
• KARPAGAM, W/O. MOHANRAJ, v. STATE OF TAMIL NADU, REP. BY — Madras High Court (2017-01-27)