C.V. KARTHIKEYAN, KRISHNAN RAMASAMY

195 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• P.Kavitha v. Mrs.Punithavathy — Madras High Court (2024-03-07)
• M.Aysha Parveen v. The Deputy Inspector — Madras High Court (2021-05-13)
• K.Vivekanandan v. The State of Tamil nadu — Madras High Court (2021-05-13)
• Anees Unnissha v. The Deputy Inspector General of Prison — Madras High Court (2021-05-13)
• Ravichandran @ dhanasekaran v. The State rep by its — Madras High Court (2021-05-13)
• Durga Devi v. The Government of Tamil Nadu, — Madras High Court (2021-05-13)
• P.Kavitha v. The District Collector/ — Madras High Court (2021-05-13)
• K.Bala v. The State Rep. by its — Madras High Court (2021-05-13)
• THE AUTHORISED OFFICER v. The Sub Registrar — Madras High Court (2021-05-13)
• M.Kalaiselvan v. The Government of Tamil Nadu, — Madras High Court (2021-05-13)