C.V. KARTHIKEYAN, K.RAJASEKAR

372 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• The Divisional Manager v. Sumathi — Madras High Court (2026-06-01)
• K.Anuradha v. K.Kumar — Madras High Court (2026-06-01)
• Chennai Port Trustees, v. MSPL Limited — Madras High Court (2026-06-01)
• CHOLAMANDALAM MS GENERAL INSURANCE CO LTD v. LAKSHMI — Madras High Court (2026-06-01)
• The Branch Manager v. Mahalakshmi — Madras High Court (2026-06-01)
• MUNNII DEVI v. M.KAILASH KUMAR — Madras High Court (2026-06-01)
• K.S.K.Nepolian Socraties v. S.Menaka — Madras High Court (2026-04-30)
• RAMANATHAN v. ILAYAPERUMAL (DIED) — Madras High Court (2026-04-30)
• Sajeetha Begum (Died) Mohamed Abdul Azeem (Died) 1.Abdul Majeed v. S.Varalakshmi — Madras High Court (2026-04-30)
• D. Shanmugam v. V.Ponnusamy — Madras High Court (2026-04-30)