C.V. KARTHIKEYAN, K.KUMARESH BABU

443 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SITALAKSHMI RAMANATHAN (DECEASED) INDIRA JAYARAMAN v. R.NAGARAJAN — Madras High Court (2026-04-30)
• ENNORE TANK TERMINALS PVT LTD v. KAMARAJAR PORT LTD — Madras High Court (2026-04-30)
• M/S. PARA ENTERPRISES PVT.LTD v. M/S. A.R. DAIRY FOOD PVT LTD — Madras High Court (2026-04-30)
• P.SAROJA BAI v. K.GOVARDHANA PRASAD(DECEASED)1.G.SHREENIVASA PRASAD(DECEASED) — Madras High Court (2026-04-30)
• MOOSA AHMED(DECEASED) v. M/S.IOCEE EXPORTS LIMITED — Madras High Court (2026-04-17)
• M/S.NIRDOSH AND AJAY ENGINEERS PVT LTD. v. THE GENERAL MANAGER — Madras High Court (2026-04-17)
• G. Premkumar v. Rama Mohana Rao — Madras High Court (2026-04-17)
• N.AJMAL KHAN v. STATE BY THE ASSISTANT DIRECTOR — Madras High Court (2026-04-17)
• S.Srinivasan v. Union of India — Madras High Court (2026-04-02)
• K.LATHA v. P.RAVICHANDRAN — Madras High Court (2026-04-02)