LexC.V. KARTHIKEYAN
23,168 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23168 |
Disposal nature
| DISMISSED | 4962 |
| GRANTED | 4747 |
| DISPOSED OF | 3721 |
| ALLOWED | 3299 |
| WITHDRAWN DISMISSED | 1677 |
| MODIFIED | 1407 |
| RELAXED | 824 |
| ORDERED | 816 |
Recent judgments
- L.Ilangovan and 2 others v. Dr.Sharat Chauhan, IAS and 2 others — Madras High Court (2026-04-29)
- Arumugam v. Reeta Harish Thakkar, IAS — Madras High Court (2026-04-24)
- K.Britto Rajkumar, v. Thiru. K.Selvan, B.E.Avl. and another — Madras High Court (2026-04-24)
- Tmt. S.Christina Rani, v. Thiru. S.Kannappan and 2 others — Madras High Court (2026-04-24)
- N.Premavathy, v. THIRU.P.PONNIAH, I.A.S., — Madras High Court (2026-04-24)
- O.PANNEERSELVAM v. Navaskani. K and 25 others — Madras High Court (2026-04-10)
- Suguna v. Sivaguru Prabakaran, IAS — Madras High Court (2026-04-10)
- Tmt. D. Vennila v. Tmt. N. Pushparani — Madras High Court (2026-04-10)
- M.Ravichandran v. Elangovan — Madras High Court (2026-04-10)
- Dr.K.Murugadoss v. Dr.P.Shankar, IAS and Another — Madras High Court (2026-04-10)