LexC.V. BHASKAR REDDY,UJJAL BHUYAN
1,307 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1307 |
Disposal nature
| DISPOSED OF NO COSTS | 352 |
| DISMISSED NO COSTS | 245 |
| WITHDRAWN | 225 |
| ALLOWED NO COSTS | 193 |
| DISMISSED AS INFRUCTUOUS | 142 |
| DISMISSED | 68 |
| CLOSED NO COSTS | 23 |
| DISMISSED WITH COSTS | 19 |
Recent judgments
- DISTRICT COLLECTOR,HYD,AND 3 v. SYED JAHANGIR,R.R.DIST,AND 2 — Telangana High Court (2023-07-07)
- Telugu Film Producers Mutually Aided Cooperative Society Ltd. v. Appellate Deputy Commissioner (CT)/ Appellate Joint Commissioner (ST) and 2 Others — Telangana High Court (2022-12-30)
- M/s. Supermax Personal Care Pvt ltd v. Appellate Deputy Commissioner (CT) — Telangana High Court (2022-12-30)
- M/s.Hyderabad Rock Sand v. Appellate Deputy Commissioner (CT) — Telangana High Court (2022-12-30)
- M/s. Supermax Personal Care Pvt ltd v. Appellate Deputy Commissioner — Telangana High Court (2022-12-30)
- Shobha Rani Yellu v. The State of Telangana — Telangana High Court (2022-12-30)
- M/s.Sri Balaji Enterprises, v. The Joint Commissioner of State Tax — Telangana High Court (2022-12-30)
- M/s. Superman Personal Care Pvt ltd v. Appellate Deputy Commissioner (CT)/ Appellate Joint Commissioner (ST) and 2 others — Telangana High Court (2022-12-30)
- M/s. Hyderabad Rock Sand v. Appellate Deputy Commissioner (CT) — Telangana High Court (2022-12-30)
- Telugu Film Producers Mutually Aided Cooperative Society Ltd v. Appellate Deputy Commissioner (CT) and 2 others — Telangana High Court (2022-12-30)