LexC.V. BHASKAR REDDY
10,054 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 10054 |
Disposal nature
| DISPOSED OF NO COSTS | 6458 |
| CLOSED NO COSTS | 1197 |
| WITHDRAWN | 852 |
| DISMISSED | 582 |
| DISMISSED AS INFRUCTUOUS | 404 |
| ALLOWED NO COSTS | 270 |
| DISMISSED AS NON PROSECUTION | 121 |
| DISMISSED FOR DEFAULT | 83 |
Recent judgments
- M Ramesh v. Surya Jyothi Spinning Mills Ltd — Telangana High Court (2026-05-06)
- Mandla Venkatesh v. The Regional Manager — Telangana High Court (2026-04-24)
- T.Laxmamma v. Makkala Narsimha — Telangana High Court (2026-04-22)
- Shriram Genral Insurance Company Ltd v. Smt.Sunkari Narasamma — Telangana High Court (2026-04-21)
- Smt. Sunkari Narasamma v. Shri Ram General Insurance Co., Ltd. — Telangana High Court (2026-04-21)
- Nawab Mohd Yousufuddin Khan v. Sri.Koppula Venkat Reddy — Telangana High Court (2026-04-16)
- Mohd. Nizamuddin v. G.V. Ramakrishna — Telangana High Court (2026-04-06)
- Smt.Moddubai Laxmi and another v. Sangolla Gangaram and another — Telangana High Court (2026-04-06)
- Smt.Kanneboina Eedamma v. Marri Laxman Reddy Institute of Management — Telangana High Court (2026-03-26)
- Boddukuri Shankaraiah v. Bantu Vittal Yadav, and another — Telangana High Court (2026-02-26)