LexC.V. BHADANG, SANDIPKUMAR C. MORE
396 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 396 |
Disposal nature
| DISPOSED OFF | 321 |
| RULE ABSOLUTE | 42 |
| DISMISSED | 27 |
| Withdrawn | 5 |
| Disposed off/Dismissed for default | 1 |
Recent judgments
- VINAY UTTAMCHAND PARAKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-10-03)
- PAWAN UTTAM MARAG AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-10-03)
- SAKSHI SHAHURAO SAKHARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-09-19)
- AMAR RAMESH TAMBULE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-09-15)
- SUMIT RAMESH TAMBULE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-09-15)
- GAURAV JAYANTKUMAR KATHWATE v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2022-09-12)
- THE STATE OF MAHARASHTRA THROUGH PWD AND OTHERS v. ASMAN DHONDIRAM GARJE AND OTHERS — Bombay High Court (2022-09-12)
- YAHAYA AZAM QURRAM AHMED KHAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-08-29)
- KANTABAI DATTA CHAVAN v. MUNICIPAL COUNCIL SONPETH, PARBHANI AND OTHERS — Bombay High Court (2022-08-22)
- SHIVAJI DAULATRAO BUDHAL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-08-20)