C. V. BHADANG, PRITHVIRAJ K. CHAVAN

141 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• PARIMAL GAUNS DESSAI AND 4 ORS., v. VIDYA VIKAS MANDAL, THR. ITS SECRETARY AND 4 ORS., — Bombay High Court (2019-04-04)
• MARIA DE LOURDES FILOMENA FIGUEIREDO DE ALBUQUERQUE., v. GYANESH BHARTI., — Bombay High Court (2018-10-26)
• THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE, THR. ITS JOINT SECRETARY, GYANESH BHRTI., v. MARIA DE LOURDES FILOMENA FIGUEIREDO DE ALBUQUERQUE, THR. ITS POA, IMRAN KHAN., — Bombay High Court (2018-10-26)
• MARIA DE LOURDES FILOMENA FIGUEIREDO DE ALBUQUERQUE, THR. POA IMRAN KHAN., v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2018-10-26)
• NAGARAJ RAMA KALE., v. ANJALI SEHRAWAT., — Bombay High Court (2018-06-08)
• NAGARAJ RAMA KALE., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT OF GOA AND 5 ORS., — Bombay High Court (2018-06-08)
• JAYANT GIDWANI., v. POLICE INSPECTOR, ANJUNA POLICE STATION, ANJUNA AND 2 ORS., — Bombay High Court (2018-03-22)
• DHARMENDAR SHARMA AND 2 ORS., v. EKNATH GAUDE., — Bombay High Court (2018-03-22)
• PRAKASH T. MAYENKAR., v. THE STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2018-03-22)
• VINESH N. FAL DESSAI, PRESENTLY ON PAROLE SERVING SENTENCE AT CENTRAL JAIL, COLVALE., v. STATE OF GOA, THR. THE UNDER SECRETARY (HOME), GOVT. OF GOA AND ANR., — Bombay High Court (2018-03-21)