C.V. BHADANG,NATIONAL LOK ADALAT

59 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SHRI.OMPRAKASH MITHAILAL GUPTA v. THE NEW INDIA ASSURANCE CO.LTD. — Bombay High Court (2021-12-11)
• BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD v. KU. GOURI SATISH NALAWADE AND ORS — Bombay High Court (2021-12-11)
• M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. v. SHRI. SANTOSH BALASAHEB SUKAL AND ORS. — Bombay High Court (2021-12-11)
• THE NEW INDIA ASSURANCE CO. LTD. v. SHRI SUBODH ANANT BHIVANDKAR and ORS. — Bombay High Court (2021-12-11)
• THE FUTURE GENERALI INSURANCE COMPANY LIMITED v. MR.MAHADEV MHASKU VACHKAL AND ORS. — Bombay High Court (2021-12-11)
• BAJAJ ALIANZ GENERAL INSURANCE CO.LTD v. SANGITA DAGADU KATALE and ORS — Bombay High Court (2021-12-11)
• FUTURE GENERALI INDIA INSURANCE CO. LTD. v. SHRI. SURENDRA BHOALARAM SHAHU AND ANR. — Bombay High Court (2021-12-11)
• RELIANCE GENERAL INSURANCE CO. LTD. v. SMT. HANSABEN @ LILABEN HIRABHAI VAVADIYA AND ORS. — Bombay High Court (2021-12-11)
• THE MANAGER FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED v. MR.GAUTAM AMBUJI KHUNTE THR. HIS WIFE AND AGENT MRS.SUNITA GAUTAM KHUNTEAND ANR. — Bombay High Court (2021-12-11)
• RELIANCE GENERAL INSURANCE CO. LTD. v. SMT. MAYURI NILESH BHANUSHALI AND ORS. — Bombay High Court (2021-12-11)