C. V. BHADANG

5,035 recorded High Court judgment(s) · 2015–2022

Courts

Bombay High Court

5035

Disposed of	2003
Allowed	1234
Dismissed	1151
Partly allowed	199
Rule made absolute	165
Delay condoned	94
Dismissed for non prosecution	55
Withdrawn	48

THE GOA KSHATRIYA MARATHA SAMAJ, THR. ITS PRESIDENT, MANGUESH SHABI CHODANKAR AND ANR v. PALLAVI GAJANAND BHOSLE AND 9 ORS — Bombay High Court (2022-10-17)
VIJAY KALANGUTKAR AND 2 ORS., v. PURSHOTTAM JAGANATH KAMAT GAONKAR AND ANR., — Bombay High Court (2022-06-07)
VIJAY KALANGUTKAR AND 2 ORS., v. PURSHOTTAM JAGANATH KAMAT GAONKAR (DEC) THR. LRS. AND ANR., — Bombay High Court (2022-06-07)
MAHESH KRISHNAJI PARAB v. THE STATE OF GOA, THR. PUBLIC PROSECUTOR AND ANR — Bombay High Court (2022-04-30)
RAJU DSOUZA v. STATE OF GOA, THR. POLICE OFFICER, CRIME BRANCH — Bombay High Court (2022-04-28)
ROSA MARIA MENEZES, THR. HER CONST. POA, CONRAD MENEZES., v. CLASSIC ENTERPRISES, REP. THR. ITS PARTNER, WASEEM Z. AHMED AND 2 ORS., — Bombay High Court (2022-04-28)
VILAS Y. MANDREKAR v. LADU ALIAS SHANTARAM SAVLARAM NHANJI (DEC) AND 8 ORS — Bombay High Court (2022-04-28)
MARIA MONICA JOANITA CRUZ AND ANR., v. MARIA MERCY SUZANA FERNANDES., — Bombay High Court (2022-04-27)
ABHISHEK ASHOK MANGUTKAR v. PRATIKSHA ABHISHEK MANGUTKAR AND ANR — Bombay High Court (2022-04-27)
ANTHONY IFEANYI IGBOAKA, PRESENTLY LODGED AT DETENTION CENTRE FOR FOREIGNERS, MAPUSA GOA v. STATE OF GOA, REP. BY CHIEF SECRETARY, GOVT. OF GOA AND 3 ORS — Bombay High Court (2022-04-27)