C.V. BHADANG, BHARAT P. DESHPANDE

81 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• AYYUB S/O. YOUNUS BAGMARU v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-07-20)
• BALU MAHADEV BANGE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• SHAIKH WASEEM SHAIKH RASHEED AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• DHANAJI VISHWAMBHAR KHATKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• SHOUKAT LATIF SHAIKH v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• BHIMRAO ANANDA SHINDE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• PRAKASH KAMLAKAR PATHAK v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)
• ATUL @ DEVENDRA SUDAM RATHOD v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-06-10)
• RHUSHIKESH KAILASRAO BEDRE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)
• AMIN BUDHAN SHAIKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)