LexC.V. BHADANG
2,951 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2951 |
Disposal nature
| Disposed Off | 1493 |
| Dismissed | 341 |
| Allowed | 308 |
| Allowed To be withdrawn | 306 |
| Rejected | 147 |
| (unspecified) | 100 |
| OTHERS DISPOSED OFF | 76 |
| BAIL GRANTED | 44 |
Recent judgments
- ASHWIN KARIA v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR — Bombay High Court (2023-02-09)
- SMT. GULJAR BANO PATEL v. JAYRAJ DEVIDAS AND ORS — Bombay High Court (2022-10-21)
- JANU BAPU GANGARKAR DECD THRU LR AND ORS v. LAXMIBAI ATMARAM BHATWADEKAR DECD THR LR — Bombay High Court (2022-10-20)
- M/S. PATHAK ASSOCIATES PROPRIETR SOU. VINAYA ABHAY PATHAK AND ORS v. LIQUIDATOR THR MIRAJ URBAN CO-OP BANK LTD MIRAJ — Bombay High Court (2022-10-20)
- M/S. PATHAK ASSOCIATES PROPRIETR SOU. VINAYA ABHAY PATHAK AND ORS v. LIQUIDATOR THR MIRAJ URBAN CO-OP BANK LTD MIRAJ — Bombay High Court (2022-10-20)
- JANU BAPU GANGARKAR DECD THRU LR AND ORS v. LAXMIBAI ATMARAM BHATWADEKAR DECD THR LR — Bombay High Court (2022-10-20)
- SHRI. EKANTH DHANU KADAV AND ORS. v. SMT BHIMABAI GOPAL KHANE RESP. 1 TO 11 THRU POA M/S REGENCY NIRMAN LTD.CO.CHAIR.V.U.RUPCHANDANDI OR — Bombay High Court (2022-10-19)
- ROHIT @ BHAIYYA DILIP KAPURE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-10-19)
- SHASHIKANT BALKRISHNA PALKAR v. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES AND ANR. — Bombay High Court (2022-10-19)
- SHASHIKANT BALKRISHNA PALKAR v. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES AND ANR. — Bombay High Court (2022-10-19)