C.UPADHYAYA

142 recorded High Court judgment(s) · 2008–2018

Courts

Gujarat High Court

142

39-RULE DISCHARGED/DISMISSED @ FH	61
44-PARTLY ALLOWED @ FH	38
38-RULE ABSOLUTE/ALLOWED @ FH	26
35-ANY OTHER MODE @ ADM.STAGE	8
46-ANY OTHER MODE @ FH	4
33-CA DISPOSED OF	2
56-DISPOSED AT ADMISSION STAGE	1
26-DISMISSED @ ADM.STAGE	1

SHREE CORPORATION v. ANILBHAI PURANBHAI BANSAL - DIRECTOR FOR & BEHALF OF — Gujarat High Court (2018-03-23)
LEGAL HEIRS OF DECEASED HARIJAN LALJI LAXMAN BABARIA v. HAIDER RAJAB CHARANIA — Gujarat High Court (2012-11-09)
SABERABANU BACHUBHAI RATHOD (GARASIYA) v. MAHENDRASINH UDESHIN SOLANKI — Gujarat High Court (2012-11-07)
KIRAN KRISHNAKANT MAJMUDAR v. AEKADASHI ENTERPRISE THROUGH BIPINCHANDRA SHANTILAL — Gujarat High Court (2012-11-07)
NAGINBHAI DEVCHANDBHAI PARMAR v. DILIPBHAI DEVJIBHAI PARMAR — Gujarat High Court (2012-11-05)
NATIONAL INSURANCE COMPANY v. LAVJIBHAI HAMIRBHAI CHAVDA — Gujarat High Court (2012-10-23)
RELIANCE GENERAL INSURANCE COMPANY LIMITED v. RANJITSINH DAMSINH CHAUHAN — Gujarat High Court (2012-10-23)
MINAKSHIBEN WD/O KIRITKUMAR CHIMANBHAI PATEL v. KANUBHAI SHAKRABHAI CHAVDA — Gujarat High Court (2012-10-19)
ORIENTAL INSURANCE CO LTD v. CHENVA ASHOKKUMAR JETHABHAI — Gujarat High Court (2012-10-18)
NEW INDIA ASSURANCE CO LTD v. MOMANBHAI VIRAMBHAI MEVADA (BHARWAD) — Gujarat High Court (2012-10-16)