C. T. SELVAM
10,357 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10357 |
Disposal nature
| ORDERED | 2628 |
| BAIL GRANTED | 2083 |
| DISMISSED | 1315 |
| ALLOWED | 1146 |
| DISPOSED OF | 1052 |
| CLOSED | 834 |
| WITHDRAWN DISMISSED | 700 |
| GRANTED | 345 |
Recent judgments
- MUNIAPPAN v. P.BASKARAN — Madras High Court (2019-02-07)
- S.R.JANGID IPS v. V.VIDYA — Madras High Court (2019-02-07)
- SAROJA v. THE INSPECTOR OF POLICE — Madras High Court (2019-01-22)
- C.TAMILVENDAN v. STATE REP BY — Madras High Court (2018-12-14)
- R.PANNEERSELVAM v. S.MURUGAIYA I.A.S — Madras High Court (2018-11-14)
- MURUGAN (DIED) v. DHANAPAL (DIED) — Madras High Court (2018-10-24)
- R.MEGANATHAN v. R.SARASWATHI — Madras High Court (2018-10-24)
- P.BAGYAMMAL@BAGYALAKSHMI @ v. TMT.TAMILSELVI — Madras High Court (2018-10-24)
- K. BABU v. THIRU. KUTTALINGAM — Madras High Court (2018-10-09)
- PARAMAGURU v. PALANIVEL — Madras High Court (2018-09-28)
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