C.T.RAVIKUMAR, V.G.ARUN

197 recorded High Court judgment(s) · 2018–2021

Courts

Kerala High Court

197

DISMISSED	132
DISPOSED OF	21
ALLOWED	20
DISMISSED AS WITHDRAWN	8
DISMISSED AS INFRUCTUOUS	6
CLOSED	5
REMANDED	2
TRANSFERRED TO NATIONAL GREEN TRIBUNAL	1

SALAS P.S. v. SHAN S. — Kerala High Court (2021-06-09)
ABRAHAM DANIEL v. STATE OF KERALA — Kerala High Court (2021-06-09)
SALAS P.S. v. ABRAHAM DANIAL — Kerala High Court (2021-06-09)
SALAS P.S. v. FLORENCE S. — Kerala High Court (2021-06-09)
ABRAHAM DANIEL, v. FLORENCE .S., — Kerala High Court (2021-06-09)
THE COMMISSIONER v. XAVIER E.K — Kerala High Court (2021-06-09)
FLORENCE.S v. STATE OF KERALA — Kerala High Court (2021-06-09)
GULSHAN KUMAR v. UNION OF INDIA — Kerala High Court (2021-03-26)
K.K.DAMODHARAN, v. OFFICER COMMANDING 1599 PNR COMPANY (GREF)(GENERAL RESERVED ENGINEERING FORCE), — Kerala High Court (2021-03-26)
VINEETHA.A.P v. THE KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2021-03-26)