C.T.RAVIKUMAR, THOTTATHIL B.RADHAKRISHNAN

607 recorded High Court judgment(s) · 2007–2015

Courts

Disposal nature

Recent judgments

• LAKSHMI v. STATE OF KERALA — Kerala High Court (2015-03-09)
• RADHIKA B v. STATE OF KERALA — Kerala High Court (2015-03-09)
• NIMISHA v. RAJAGOPAL — Kerala High Court (2013-09-04)
• UNION OF INDIA v. K.RADHAKRISHNAN — Kerala High Court (2013-09-04)
• DELIX BENANCE v. REV.FR.JOHN EUDES FERNS — Kerala High Court (2013-09-04)
• SREEKUMAR v. STATE OF KERALA — Kerala High Court (2013-09-04)
• EXCEL PUBLIC SCHOOL v. KERALA CBSE SCHOOL MANAGEMENTS — Kerala High Court (2013-09-04)
• SMT.M.RUGMINI v. THE DIRECTOR, KIRTADS — Kerala High Court (2012-09-25)
• M.ANEESH KUMAR v. STATE OF KERALA AND OTHERS — Kerala High Court (2012-08-21)
• MANIMALA RIVER PROTECTION COUNCIL v. STATE OF KERALA — Kerala High Court (2012-08-21)