LexC.T.RAVIKUMAR, R.BASANT
246 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 246 |
Disposal nature
| PARTLY ALLOWED | 109 |
| DISMISSED | 95 |
| ALLOWED | 36 |
| DISPOSED OF | 2 |
| REMANDED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| COMPROMISED | 1 |
Recent judgments
- OMANAKUTTAN v. SHEEBA OMANAKUTTAN — Kerala High Court (2011-10-04)
- VIVEK.S. v. ANILA.M. — Kerala High Court (2011-10-04)
- RAJESWARY.S. v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2011-10-04)
- ANAND BABU v. NIKHIL AND OTHERS — Kerala High Court (2011-10-04)
- SUKUMARAN v. ROSAMMA — Kerala High Court (2011-10-04)
- EBY v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-10-04)
- JOBIN T v. THE CITY POLICE COMMISSIONER — Kerala High Court (2011-10-04)
- MAMBAPALLI-PUTHUKKUZICHAL ROAD CONSERVA v. MAMBA NUSURATHAUL LLAM JUMA-ATH COMMITTE — Kerala High Court (2009-07-31)
- THRESEAMMA THOMAS AND OTHERS v. THOMAS C.U. AND OTHERS — Kerala High Court (2009-07-31)
- THE MANAGER, ORIENTAL INSURANCE COMPANY v. ABDUL SALIM @ SALIM — Kerala High Court (2009-07-03)