C.T.RAVIKUMAR, P.R.RAMAN
68 recorded High Court judgment(s) · 2009–2009
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| Kerala High Court | 68 |
Disposal nature
| DISPOSED OF | 24 |
| DISMISSED | 23 |
| CLOSED | 6 |
| ALLOWED | 6 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- K.P.SEBASTIAN v. DARUSSALAM MADRASSA COMMITTEE — Kerala High Court (2009-07-01)
- SYNDICATE BANK v. M/S.TYRE SAVER GLAPS — Kerala High Court (2009-02-27)
- STATE OF KERALA v. HILDA — Kerala High Court (2009-02-05)
- M.AJITH KUMAR v. K.JEELA @ SANILA — Kerala High Court (2009-02-04)
- SMT.PRAMEELA v. DR.RAJ KUMAR — Kerala High Court (2009-02-04)
- MERRY v. PAULOSE — Kerala High Court (2009-02-03)
- OMANA AMMA v. NARAYANAN NAIR — Kerala High Court (2009-02-03)
- K.P.SEBASTIAN v. DARUSSALAM MADRASSA COMMITTEE — Kerala High Court (2009-02-03)
- BAIJU v. PRIYA — Kerala High Court (2009-02-03)
- M.V.UNNIKRISHNAN v. K.P.SHEEJA — Kerala High Court (2009-02-02)
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