C.T.RAVIKUMAR, MURALI PURUSHOTHAMAN

101 recorded High Court judgment(s) · 2015–2021

Courts

Disposal nature

Recent judgments

• PARVANA .S. MENON (MINOR) v. STATE OF KERALA — Kerala High Court (2021-08-24)
• SREEJITH .R.C v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2021-08-24)
• ADRIJA ANTHARJANAM v. STATE OF KERALA — Kerala High Court (2021-08-24)
• REGIONAL CANCER CENTER v. KERALA STATE CONSUMER DISPUTE REDRESSAL COMMISSION — Kerala High Court (2021-08-13)
• C.SHAJI v. PROMOD.B — Kerala High Court (2021-08-13)
• VIJAYAKUMAR v. THE COMMISSIONER — Kerala High Court (2021-08-12)
• P.RAJAMMA v. STATE OF KERALA — Kerala High Court (2021-08-12)
• MADHAVAN v. THE COMMISSIONER — Kerala High Court (2021-08-12)
• THE LALIT RESORTS AND SPA, v. THE STATE OF KERALA, — Kerala High Court (2021-08-11)
• TEMPLE ADVISORY COMMITTEE v. TRAVANCORE DEVASWOM BOARD - TDB — Kerala High Court (2021-08-11)