C.T.RAVIKUMAR, . MARY JOSEPH
231 recorded High Court judgment(s) · 2009–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 231 |
Disposal nature
| DISMISSED | 95 |
| DISPOSED OF | 52 |
| ALLOWED | 37 |
| CLOSED | 17 |
| DISMISSED AS WITHDRAWN | 7 |
| PARTLY ALLOWED | 7 |
| REMANDED | 6 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- M.ARSHADA v. A.SREEKUMAR — Kerala High Court (2021-08-12)
- M.ARSHADHA v. M.SALIM — Kerala High Court (2021-08-12)
- CHATHOTH SALEEM v. VANNATHI VALAPPIL MUHAMMED HAJI — Kerala High Court (2021-08-10)
- SHEELA MOHAN v. KERALA STATE ELECTRICITY BOARD — Kerala High Court (2021-03-23)
- DINESHAN v. KAVARAN KUNIYIL NABEESU — Kerala High Court (2019-08-29)
- SUDHEER T. v. KAVARAN KUNIYIL NABEESU — Kerala High Court (2019-08-29)
- K.K.V.VINEESH v. KAVARAN KUNIYIL NABEESA — Kerala High Court (2019-08-29)
- FIROS v. KAVARAN KUNIYIL NABEESU — Kerala High Court (2019-08-29)
- DINESHAN v. KAVARAN KUNIYIL NABEESU — Kerala High Court (2019-08-29)
- SUVIL T.T v. KAVARAN KUNIYIL NABEESU — Kerala High Court (2019-08-29)
Lex