C.T.RAVIKUMAR, M.SASIDHARAN NAMBIAR
43 recorded High Court judgment(s) · 2012–2013
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| Kerala High Court | 43 |
Disposal nature
| DISMISSED | 21 |
| ALLOWED | 10 |
| PARTLY ALLOWED | 6 |
| ABATED | 3 |
| DISMISSED AS WITHDRAWN | 1 |
| DISPOSED OF | 1 |
| REMANDED | 1 |
Recent judgments
- A.P.MUHAMED v. STATE OF KERALA REPRESENTED BY THE P.P. — Kerala High Court (2013-01-02)
- SOMARAJAN @ SOMAN, S/O GOPALAN & ANOTHER v. STATE OF KERALA REP.BY THE PUBLIC PROSEC — Kerala High Court (2012-12-19)
- V.V.JOHN @ JOHNY v. STATE OF KERALA — Kerala High Court (2012-12-19)
- PHILIP, C.NO.3166, C.P., TVM. v. STATE OF KERALA — Kerala High Court (2012-12-19)
- SURESH KUMAR v. STATE OF KERALA — Kerala High Court (2012-12-18)
- MOHANAN v. STATE OF KERALA — Kerala High Court (2012-12-18)
- RAGHAVAN,C.NO.6246, C.PRISON,KANNUR v. STATE — Kerala High Court (2012-12-17)
- G.PARAMESWARA KURUP v. STATE OF KERALA — Kerala High Court (2012-11-30)
- SUMESH v. STATE — Kerala High Court (2012-11-29)
- JOSE @ PAPPACHAN v. SUB INSPECTOR OF POLICE — Kerala High Court (2012-11-21)
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