C.T.RAVIKUMAR, KURIAN JOSEPH

605 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• KHADEEJA v. THE KUMARAMPUTHUR CO-OP.HOUSING SOCIETY — Kerala High Court (2009-12-23)
• GEORGE VARGHESE v. STATE OF KERALA & OTHERS — Kerala High Court (2009-12-23)
• JAWAHAR K.P. v. THE CIRCLE INSPECTOR OF POLICE AND ORS. — Kerala High Court (2009-12-23)
• INDUS TOWERS LTD. v. THE S.I. OF POLICE,THRITHALA — Kerala High Court (2009-12-23)
• SR.SUPERINTENDENT OF POST OFFICES & ANR. v. K.P.ASOKUMAR AND ANOTHER — Kerala High Court (2009-12-23)
• AJI v. THE KERALA STATE ROAD TRANSPORT CORPN. — Kerala High Court (2009-12-23)
• JALESH KUMAR.S v. K.A. ANTONY — Kerala High Court (2009-12-22)
• A.GOPALAN v. THE STATE OF KERALA — Kerala High Court (2009-12-22)
• VARGHESE KURIYAN AND ANOTHER v. ASST. COMMISSIONER OF POLICE AND OTHERS — Kerala High Court (2009-12-22)
• M.M.VARGHESE v. SUB INSPECTOR OF POLICE — Kerala High Court (2009-12-21)