C.T.RAVIKUMAR, . K.P.JYOTHINDRANATH

510 recorded High Court judgment(s) · 2015–2018

Courts

Kerala High Court

510

DISPOSED OF	292
DISMISSED	128
ALLOWED	38
PARTLY ALLOWED	16
REMANDED	13
DISMISSED AS NOT PRESSED	6
DISMISSED FOR NON PROSECUTION	5
CLOSED	5

SIDDIQUE v. ALAVIKUTTY — Kerala High Court (2018-10-31)
ALAVIKUTTY v. THE NEW INDIA ASSURANCE CO.LTD. — Kerala High Court (2018-10-31)
THOMAS VARGHESE v. THE CHAIRMAN — Kerala High Court (2018-10-30)
THE CHAIRMAN, SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE v. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES — Kerala High Court (2018-10-30)
RAJENDRAN, C.NO.1997, CENTRAL PRISON, KANNUR v. STATE OF KERALA — Kerala High Court (2018-10-30)
STATE v. RAJENDRAN — Kerala High Court (2018-10-30)
STATE OF KERALA v. CHUNGATH UMMER — Kerala High Court (2018-10-26)
CHUNGATH UMMER v. STATE OF KERALA — Kerala High Court (2018-10-26)
ORIENTAL INSURANCE CO.LTD. v. HASNA.S.K. AND ANOTHER — Kerala High Court (2018-10-08)
HASNA S.K v. S.K.HARIDAS AND OTHERS — Kerala High Court (2018-10-08)