LexC.T.RAVIKUMAR, K.BALAKRISHNAN NAIR
458 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 458 |
Disposal nature
| DISMISSED | 294 |
| DISPOSED OF | 74 |
| ALLOWED | 47 |
| CLOSED | 21 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED AS NOT PRESSED | 4 |
| PARTLY ALLOWED | 2 |
Recent judgments
- P.M.ABDUL JABBAR v. KSEB AND ANOTHER — Kerala High Court (2010-01-22)
- T.M.BABURAJ v. STATE OF KERALA — Kerala High Court (2010-01-22)
- C.JAYACHANDRA PRASAD v. THE ZONAL MANAGER — Kerala High Court (2010-01-21)
- A.CLEATUS v. STATE OF KERALA — Kerala High Court (2010-01-21)
- LIBIN JOSEPH v. TRANSFORMERS AND ELECTRICALS KERALA — Kerala High Court (2010-01-21)
- M.MOHAMMED ALI v. CHIEF CONSERVATOR OF FORESTS AND OTHERS — Kerala High Court (2010-01-21)
- THE DIRECTOR OF HEALTH SERVICES v. MARY SHEEBA — Kerala High Court (2010-01-21)
- UNION OF INDIA v. STELLA EDISON — Kerala High Court (2010-01-20)
- SAJI.T v. STATE OF KERALA — Kerala High Court (2010-01-20)
- AJITHKUMAR.J v. N.VENUGOPAL — Kerala High Court (2010-01-20)