LexC.T.RAVIKUMAR, . BECHU KURIAN THOMAS
43 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 43 |
Disposal nature
| DISPOSED OF | 15 |
| DISMISSED | 11 |
| DISMISSED AS WITHDRAWN | 6 |
| CLOSED | 5 |
| ALLOWED | 4 |
| REMANDED | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
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- TRAVANCORE DEVASWOM BOARD , v. THE DEPUTY EXAMINER, — Kerala High Court (2020-05-19)
- ABDUL RAHIM v. STATE COOPERATIVE ELECTION COMMISSION — Kerala High Court (2020-05-19)
- STATE CO-OPERATIVE ELECTION COMMISSION v. VENU C. — Kerala High Court (2020-05-19)
- RAJEEVAN P.C. v. DEPUTY COMMISSIONER — Kerala High Court (2020-05-19)
- SUNIL KUMAR G., v. THE TRAVANCORE DEVASWOM BOARD, — Kerala High Court (2020-05-18)