LexC.T.RAVIKUMAR, . B.SUDHEENDRA KUMAR
136 recorded High Court judgment(s) · 2017–2017
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| Kerala High Court | 136 |
Disposal nature
| DISPOSED OF | 103 |
| DISMISSED | 13 |
| REMANDED | 8 |
| DISMISSED AS WITHDRAWN | 5 |
| CLOSED | 2 |
| ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- AJI v. GEORGE PAUL — Kerala High Court (2017-12-01)
- ABDUL MAJEED A v. SHAMSUDEEN A — Kerala High Court (2017-12-01)
- A.P.BIJU v. A.P.VINU — Kerala High Court (2017-12-01)
- NATIONAL INSURANCE CO.LTD. v. RAGHU — Kerala High Court (2017-11-30)
- MOHAMMED NOUFAL T v. SAHEED AND ORS — Kerala High Court (2017-11-30)
- K.M.JOHN v. WILSON JOHN — Kerala High Court (2017-11-29)
- RAJAMMA @ JANAMMA v. JOSHY.K.V. — Kerala High Court (2017-11-29)
- BIDHUL BOSE (MINOR) v. ANI — Kerala High Court (2017-11-29)
- SURESH BABU.J. v. THAJUDEEN — Kerala High Court (2017-11-29)
- P.S. DEEPAK v. K. PRAHULLACHANDRAN — Kerala High Court (2017-11-29)