LexC.T.RAVIKUMAR, . ANIL K.NARENDRAN
332 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 332 |
Disposal nature
| DISPOSED OF | 218 |
| DISMISSED | 69 |
| ALLOWED | 16 |
| DISMISSED AS WITHDRAWN | 16 |
| CLOSED | 5 |
| REMANDED | 3 |
| DISMISSED AS NOT PRESSED | 2 |
| PARTLY ALLOWED | 2 |
Recent judgments
- HINDUSTAN PETROLEUM CORPORATION LTD. v. KERALA STATE WAKF BOARD — Kerala High Court (2021-08-13)
- M.K.RAJEEVAN v. K.KUNHIKANNAN — Kerala High Court (2021-03-04)
- MANOHARAN K.S. v. DIRECTOR OF PRINTING, THIRUVANANTHAPURAM — Kerala High Court (2019-07-17)
- KODAKKAD NUSRATHUL ISLAM MAHALLU COMMITTEE v. HASSAINAR MUSLIAR — Kerala High Court (2018-03-07)
- THE ORIENTAL INSURANCE CO. LTD. v. ISSAC — Kerala High Court (2018-03-07)
- JAYANATH v. V.K. SHANAVAS — Kerala High Court (2018-03-07)
- THOMAS MATHEW v. THE STATE OF KERALA — Kerala High Court (2018-03-02)
- SUDHA RAMANAN v. VINOD KUMAR — Kerala High Court (2018-02-20)
- BABY PAUL v. K.P.VARGHESE — Kerala High Court (2017-09-15)
- MANOJ KUMAR @ MANOJ v. MUKUNDAN P. — Kerala High Court (2017-08-30)