LexC.T.RAVIKUMAR
7,021 recorded High Court judgment(s) · 2006–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 7021 |
Disposal nature
| DISPOSED OF | 3977 |
| DISMISSED | 1002 |
| CLOSED | 720 |
| ALLOWED | 544 |
| DISMISSED AS WITHDRAWN | 376 |
| DISMISSED AS INFRUCTUOUS | 170 |
| DISMISSED AS NOT PRESSED | 167 |
| PARTLY ALLOWED | 24 |
Recent judgments
- DEEPIKA DAYAL v. STATE OF KERALA — Kerala High Court (2021-08-18)
- BABU V. v. UNIVERSITY OF KANNUR — Kerala High Court (2021-08-13)
- SIVADASAN NAIR v. STATE OF KERALA — Kerala High Court (2021-08-11)
- SIYAD v. STATE OF KERALA — Kerala High Court (2020-10-09)
- ASOK CHITTALLOOR v. K.K.HARISH — Kerala High Court (2020-08-26)
- K.RAVEENDRAN v. SINI.T — Kerala High Court (2019-12-19)
- JOSE v. STATE OF KERALA — Kerala High Court (2019-10-23)
- ATHIRA.G.(MINOR) v. DIRECTOR OF HIGHER SECONDARY EDUCATION — Kerala High Court (2019-10-14)
- M.MANIKANDAN v. THE GURUVAYUR DEVASWAOM — Kerala High Court (2019-10-14)
- JALAJA N v. HEMA — Kerala High Court (2019-10-14)