LexC.T.RAVIKUMAR, . A.M.BABU
178 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 178 |
Disposal nature
| DISMISSED | 98 |
| DISPOSED OF | 32 |
| DISMISSED AS WITHDRAWN | 25 |
| ALLOWED | 12 |
| CLOSED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| REMANDED | 3 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- R. SURENDRAN PILLAI v. DIVISIONAL RAILWAY MANAGER — Kerala High Court (2019-05-22)
- K.V.SHAJI v. THE UNION OF INDIA — Kerala High Court (2019-02-25)
- M.VELLAMUTHU v. MELARKOE MUHAYADEEN JUMA MASJID MAHALLU COMMITTEE — Kerala High Court (2019-02-06)
- DAMODARAN v. STATE OF KERALA — Kerala High Court (2018-12-07)
- SASINDRAN MELAYIL v. STATE OF KERALA — Kerala High Court (2018-10-30)
- N.C.SASIDHARAN v. UNION OF INDIA — Kerala High Court (2018-10-30)
- UNION OF INDIA v. K.VIJAYABHANU — Kerala High Court (2018-10-30)
- V.U.HASSAN v. UNION OF INDIA, — Kerala High Court (2018-10-30)
- UNION OF INDIA v. K.K.HARIHARAN — Kerala High Court (2018-10-30)
- A.P.ABOOBACKER MUSALIYAR v. KUNHIMOIDEEN K. — Kerala High Court (2018-10-30)