C.T.RAVIKUMAR, A.K.BASHEER

48 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• S.RAJEEV v. STATE OF KERALA — Kerala High Court (2011-03-14)
• HOTEL WAYANAD REGENCY PVT. LTD. v. THE CIRCLE INSPECTOR OF POLICE AND ORS. — Kerala High Court (2011-03-14)
• CHACKO v. MOLLYKUTTY JOSEPH — Kerala High Court (2011-03-07)
• K.S.E.BOARD, REP.BY ITS SECRETARY v. K.V.ANTONY AND OTHERS — Kerala High Court (2010-10-18)
• MUHAMMED RIYAS v. SUB INSPECTOR OF POLICE,KUMILY — Kerala High Court (2010-08-17)
• T.C.ROY v. UNITED INDIA INSURANCE COMPANY LTD — Kerala High Court (2010-07-30)
• SMITHA V.P. v. THE STATE OF KERALA — Kerala High Court (2010-07-30)
• JOY VARGHESE AND OTHERS v. STATE OF KERALA AND OTHERS — Kerala High Court (2010-07-26)
• G.RAMACHANDRAN v. THE COMMISSIONR & SECRETARY (FINANCE) — Kerala High Court (2010-07-01)
• V.GOVINDAN NAIR AND ANOTHER v. THE GENERAL MANAGER, KZD.DIST.CO-OP.BANK — Kerala High Court (2010-07-01)