C. SARAVANAN

17,626 recorded High Court judgment(s) · 2017–2026

Courts

Disposal nature

Recent judgments

• MANIKANDAN v. State rep by the Inspector of Police — Madras High Court (2026-06-05)
• S. Gandhi v. K. Muruganandham — Madras High Court (2026-06-02)
• Velmurugan v. State Rep.by, The Inspector of Police. — Madras High Court (2026-06-02)
• M.Prakasam v. N.Ramya — Madras High Court (2026-06-01)
• S.Dhandayuthapani (Raja) v. State By The Inspector of Police, — Madras High Court (2026-06-01)
• MIKKU N YOKKO v. The Assistant Commissioner — Madras High Court (2026-04-30)
• Sri Vetrikumaran Auto Service v. Deputy State Tax Officer- 1 — Madras High Court (2026-04-30)
• Shri Murukan Engineering v. The Commercial Tax Officer — Madras High Court (2026-04-30)
• R.K. AGENCIES and FOUNDRY v. Commercial Tax Officer — Madras High Court (2026-04-30)
• AGS Furnitures v. The Deputy State Tax Officer-1 — Madras High Court (2026-04-30)