LexC.S. SUDHA
448 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 448 |
Disposal nature
| DISMISSED | 108 |
| ALLOWED | 105 |
| DISPOSED OF | 93 |
| DISMISSED FOR DEFAULT | 37 |
| CLOSED | 23 |
| DISMISSED AS NOT PRESSED | 21 |
| DISMISSED AS WITHDRAWN | 15 |
| DISMISSED FOR NON PROSECUTION | 12 |
Recent judgments
- L.K.SULAIKHA v. THE MANGING DIRECTOR — Kerala High Court (2025-07-17)
- M.MARIMUTHU v. THE STATE OF KERALA — Kerala High Court (2025-04-11)
- SMITHA, v. STATE OF KERALA — Kerala High Court (2025-04-11)
- SHINTO SEBASTIAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- Akshay.S v. STATE OF KERALA — Kerala High Court (2025-04-11)
- ABDUL KAREEM v. STATE OF KERALA — Kerala High Court (2025-04-10)
- CHANDRI.C.V. v. ADV.NAVANEETH KRISHNAN — Kerala High Court (2025-04-10)
- SREENESH v. STATE OF KERALA — Kerala High Court (2025-04-10)
- K.P.ALI AKBAR v. SHAFI V. AND ANOTHER — Kerala High Court (2025-04-10)
- DHANESH v. STATE OF KERALA — Kerala High Court (2025-04-10)