LexC. S. KARNAN
2,803 recorded High Court judgment(s) · 2009–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2803 |
Disposal nature
| DISMISSED | 1045 |
| ALLOWED | 443 |
| DISPOSED OF | 431 |
| PARTLY ALLOWED | 413 |
| ORDERED | 160 |
| BAIL GRANTED | 137 |
| DISMISSED AS WITHDRAWAL | 45 |
| CLOSED | 36 |
Recent judgments
- P. SUBRAMANIAN (DECEASED) v. R.GANESAN — Madras High Court (2016-02-29)
- STATE REP. BY v. A.K.MOHAMMED HUSSAIN — Madras High Court (2016-02-12)
- R.VIJAYARAGAVAN v. STATE REP. BY — Madras High Court (2016-02-12)
- P.SUKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2016-02-12)
- R.PONNUSAMY v. KARTHIKEYINI — Madras High Court (2016-02-10)
- THANGA ANANDAN v. THE DIVISIONAL MAGISTRATE — Madras High Court (2016-02-10)
- PALANIAPPAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2016-02-10)
- THULASIDASS v. M/S.UNION BANK OF INDIA — Madras High Court (2016-02-09)
- SEBIN JOHNS v. STATE REP BY — Madras High Court (2016-02-08)
- P.SAKTHIVEL v. S.VADIVUKKARASI — Madras High Court (2016-02-08)