C.S.DIAS, BASANT BALAJI

21 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MERIN MARY THOMAS v. KURIAKOSE K.K. — Kerala High Court (2022-12-27)
• BHARATH PETROLEUM CO.LTD v. KERALA STATE ROAD TRANSPORT CORPORATION KSRTC — Kerala High Court (2022-05-06)
• HINDUSTAN PETROLEUM CORPORATION LIMITED, v. KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC), — Kerala High Court (2022-05-06)
• INDIAN OIL CORPORATION v. KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC) — Kerala High Court (2022-05-06)
• PRABIN K.P. v. THE STATE OF KERALA — Kerala High Court (2022-04-26)
• PHILIP KOSHY v. GOLDA MARIA JOSE — Kerala High Court (2022-04-26)
• ABDUL HAMEED., v. THE DEPUTY TAHSILDAR (RR), — Kerala High Court (2022-04-26)
• CENTAUR PHARMACEUTICALS PVT LTD v. P.AJITH KUMAR — Kerala High Court (2022-04-26)
• FEIALOH FRANCIS P v. CHINNU DARWIN — Kerala High Court (2022-04-26)
• RAMEESA RAHIM v. ANSHAD — Kerala High Court (2022-04-22)