LexC.S.DIAS
13,443 recorded High Court judgment(s) · 2009–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 13443 |
Disposal nature
| DISPOSED OF | 3839 |
| ALLOWED | 3484 |
| DISMISSED | 2540 |
| DISMISSED AS INFRUCTUOUS | 1099 |
| DISMISSED AS WITHDRAWN | 853 |
| CLOSED | 518 |
| ALLOWED IN PART | 369 |
| DISMISSED AS NOT PRESSED | 349 |
Recent judgments
- K.R.PRASAD v. STATE OF KERALA — Kerala High Court (2025-10-25)
- S. ARUNKUMAR v. DISTRICT COLLECTOR AND CHAIRMAN — Kerala High Court (2025-04-11)
- N. JAYAKUMAR v. THE GRIEVANCE OFFICER, — Kerala High Court (2025-04-10)
- MUMTHAS V v. INSPECTOR OF POLICE, CYBER CRIME POLICE TELANGANA — Kerala High Court (2025-04-10)
- ADITH R. v. THE GRIEVANCE OFFICER — Kerala High Court (2025-04-10)
- JAYAKUMAR v. THE KERALA STATE FINANCIAL ENTERPRISES LIMITED — Kerala High Court (2025-04-10)
- ASHRAF P v. INSPECTOR OF POLICE, ONGOLE TALUKA POLICE STATION — Kerala High Court (2025-04-10)
- MUHAMMED K. v. THE GRIEVANCE OFFICER — Kerala High Court (2025-04-10)
- SALAHUDHEEN C K v. FEDERAL BANK — Kerala High Court (2025-04-10)
- NEERAJ A v. KERALA GRAMIN BANK — Kerala High Court (2025-04-10)