C.R.KUMARASWAMY

1,606 recorded High Court judgment(s) · 2008–2015

Courts

Karnataka High Court

1606

DISMISSED	665
Partly Allowed	516
DISPOSED	234
ALLOWED	82
Dismissed for Non-Prosecution	38
ALLOWED AND REMANDED	30
Converted	29
Abated	9

M KRITHIKA v. CHOLAMANDALAM M S — Karnataka High Court (2015-08-24)
SRI. KAVAPPA @ KAVERAPPA v. SMT. SUSY AUGUSTINE — Karnataka High Court (2015-08-21)
MANJUNATH v. IFFCO-TOKIO GENERAL INSURANCE CO., LTD., — Karnataka High Court (2015-08-21)
AMBAREESH S/O LT VENKATASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2015-08-21)
SMT VIJAYALAKSHMI P v. MR DILIP DHANWANI — Karnataka High Court (2015-08-18)
MR. ZAMEER AHMED M v. SYED IRFAN — Karnataka High Court (2015-08-18)
S L MAHALINGAPPA S/O LAKSHMANAPPA v. MANJUANTHA G S S/O SHIVANNA — Karnataka High Court (2015-08-18)
SHYLA S v. RAMACHANDRAIAH B.C. — Karnataka High Court (2015-08-18)
VANITHA H G v. THE MANAGER — Karnataka High Court (2015-08-17)
K.R. DINESHA v. THE MANAGER — Karnataka High Court (2015-08-17)