C.R.DASH,. MOHAMMAD RAFIQ(CJ)

22 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• MS.MILLENIUM SUPPLIERS PVT LTD v. MAHANADI COALFIELDS LTD — Orissa High Court (2020-12-22)
• MADHUSMITA BARAL v. CT AND GST OFFICER,JAJPUR CIRCLE — Orissa High Court (2020-11-11)
• SURESH KU NAYAK v. DEPUTY REGISTRAR, ORISSA ADMINISTRATIVE TRIBUNAL, CTC — Orissa High Court (2020-11-11)
• HEMANTA KUMARI MOHANTY v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• KEDAR NATH MANTRY v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• BAURIBANDHU PARIJA v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• KSHIROD KUMAR PATI v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• RANI DAS @ DIBYA v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• GITANJALI ROUTRAY v. STATE OF ODISHA — Orissa High Court (2020-11-11)
• JITENDRIYA PANDA v. STATE OF ODISHA — Orissa High Court (2020-11-11)