LexC.R.DASH
20,446 recorded High Court judgment(s) · 2007–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 20446 |
Disposal nature
| Allowed | 10179 |
| Disposed Off | 9420 |
| Dismissed | 357 |
| Withdrawn | 290 |
| (unspecified) | 56 |
| Lok Adalat Disposal | 32 |
| Not Pressed | 31 |
| Converted | 25 |
Recent judgments
- JANMEJAY JENA v. STATE O F ODISHA — Orissa High Court (2022-05-20)
- PURNA CHANRA MAHANTA v. STATE OF ODISHA — Orissa High Court (2022-05-19)
- SAUNA MAJHI v. STATE OF ODISHA — Orissa High Court (2022-05-18)
- CHAKRADHAR PATRA v. STATE OF ODISHA — Orissa High Court (2022-05-17)
- SARTHA @ DHADIA @ SARATHI SWAIN v. STATE OF ODISHA — Orissa High Court (2022-05-17)
- KAILASH CHANDRA SAMAL v. STATE OF ODISHA — Orissa High Court (2022-05-17)
- TAPI @ TUSHARA KUMAR NAIK v. STATE OF ODISHA — Orissa High Court (2022-05-16)
- MUNA @ RANJAN KUMAR RAY v. STATE OF ODISHA — Orissa High Court (2022-05-16)
- SATRUGHANA BISWAL v. STATE OF ODISHA — Orissa High Court (2022-05-12)
- SATRUGHANA BISWAL v. STATE OF ODISHA — Orissa High Court (2022-05-12)