LexC.PRAVEEN KUMAR,V.SUJATHA
276 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 276 |
Disposal nature
| DISPOSED OF NO COSTS | 110 |
| WITHDRAWN | 59 |
| ALLOWED NO COSTS | 31 |
| CLOSED NO COSTS | 30 |
| DISMISSED | 22 |
| DISMISSED AS INFRUCTUOUS | 13 |
| ALLOWED REMAND NO COSTS | 7 |
| DISMISSED AS NON PROSECUTION | 3 |
Recent judgments
- P SIVANNARAYANA v. Mr. S. Manohar Commissioner, — Andhra Pradesh High Court (2022-10-14)
- T M D RAFI v. A SRIRAMACHANDRA MURTHY — Andhra Pradesh High Court (2022-07-13)
- Ms. S.P.Y. AGRO INDUSTRIES LIMITED v. Union of India, — Andhra Pradesh High Court (2022-05-05)
- Moyya Tata Surya Nooka Raju v. SRI VIJAYA KUINAR GSRKR — Andhra Pradesh High Court (2022-05-05)
- M/s DIVINE CHEMTEE LTD v. Principal Commissioner of Customs, — Andhra Pradesh High Court (2022-05-05)
- TRUE WELL E PIPE INDUSTRIES v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-05-05)
- Basant Lal Jain, v. The Union of India — Andhra Pradesh High Court (2022-05-05)
- M/s M.S.Ramayya Constructions Pvt. Ltd, v. THE AUTHORIZED OFFICER — Andhra Pradesh High Court (2022-05-05)
- SRI SARVALAKSHMI AGENCIES v. RESERVE BANK OF INDIA — Andhra Pradesh High Court (2022-05-05)
- M/s. Noor Tobacco Enterprises v. Canara Bank, — Andhra Pradesh High Court (2022-05-05)