C.PRAVEEN KUMAR,TARLADA RAJASEKHAR RAO

157 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• THE STAT.,GOVT OF AP.,HYDERABAD v. M/S.HI-TECH PRINT SYSTEMS LTD.,VIJAYAWADA — Andhra Pradesh High Court (2022-11-03)
• Koneru Venu Madhav, v. M/s. Kotak Mahindra Bank Private Ltd — Andhra Pradesh High Court (2022-10-21)
• COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM v. M/S. CARGO HANDLING PVT. WORKERS POOL, VISAKHAPATNAM — Andhra Pradesh High Court (2022-09-16)
• ITTA/10/2011 of Vs — Andhra Pradesh High Court (2022-09-16)
• THE COMMISSIONER OF INCOME TAX, HYD v. CARGO HANDLING PRIVATE WORKERS POOL, VISAKHAPATNAM — Andhra Pradesh High Court (2022-09-16)
• COMMISSIONER OF INCOME TAX,VIS. v. M/S.CARGP\O HANDLING PVT. — Andhra Pradesh High Court (2022-09-16)
• M/S SEMBCORP ENERGY INDIA LIMITED v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-08-26)
• 1.M/s Moonlight Poultry Farm, v. The Union Bank of India, — Andhra Pradesh High Court (2022-08-26)
• M/s. Sembcorp Energy India Limited v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-08-26)
• M/S. MOONLIGHT POULTRY FARM v. THE UNION BANK OF INDIA — Andhra Pradesh High Court (2022-08-26)