C.PRAVEEN KUMAR,T. RAJANI

155 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Thee Royal Sundaram Alliance Insurance Co Ltd v. Vemavaram Sudheer Babu — Telangana High Court (2018-09-07)
• VEMAVARAM SUDHEER BABU AND ANR v. VEMAVARAM SADANANDA AND ANR — Telangana High Court (2018-09-07)
• Reliance General Insurance Company Ltd., v. Pooja Rai, — Telangana High Court (2018-09-07)
• POOJA RAI, HYDERABAD AND 2 OTHERS v. M/S MUKESH AGENCIES, HYDERABAD AND 2 OTHERS — Telangana High Court (2018-09-07)
• POOJA RAI v. M/S.MUKESH AGENCIES AND ANR — Telangana High Court (2018-09-07)
• P.SUNEELA AND 3 OTHERS v. SHAIK KAMAL AND ANOTHER — Telangana High Court (2018-09-07)
• A. Naga Susheela, v. Chintalapudi Srinivasa Rao, — Telangana High Court (2018-09-07)
• THE ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED v. VEMAVARAM SUDHEER BABU AND 2 OTHERS — Telangana High Court (2018-09-07)
• SMT.K.ANANDA v. P.RANGANATHA REDDY — Telangana High Court (2018-09-07)
• KONGALI BHEEMAIAH v. THE STATE OF AP.,REP BY PP,H.C.,HYD — Telangana High Court (2018-09-07)