C.PRAVEEN KUMAR,T.AMARNATH GOUD

95 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Sri Bushra Khanam v. The State of Telangana — Telangana High Court (2018-06-15)
• P.Deepika Bai v. The State of Telangana — Telangana High Court (2018-06-15)
• DILKULE DIGAMBAR v. The STATE OF TS — Telangana High Court (2018-06-15)
• POTHIREDDY PANDU RANGA REDDY, PRAKASAM DISTRICT AND ANOTHER v. SMT. CH. JHANSI RANI, R.R. DISTRICT — Telangana High Court (2018-06-15)
• G. KASTURI v. The State of Andhra Pradesh, — Telangana High Court (2018-05-02)
• Mahmooda Begum v. The State of Telangana — Telangana High Court (2018-05-02)
• Kalluri Sampath Kumar v. The State Telangana Rep., by the Principal Secretary, — Telangana High Court (2018-05-02)
• MUCHARLA YELLAVVA v. STATE OF TS — Telangana High Court (2018-05-02)
• J. Madanmohan, v. The State of Andhra Pradesh, — Telangana High Court (2018-05-02)
• KAMSANI RANGA REDDY v. STATE OF ANDHRA PRADESH — Telangana High Court (2018-05-02)