C.PRAVEEN KUMAR,RAVI NATH TILHARI

62 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• Chunduru Visalakshi, v. Chunduru Rajendra Prasad, — Andhra Pradesh High Court (2022-04-22)
• Badugu Panduranga Rao, v. The Legal Services Authority, — Andhra Pradesh High Court (2022-03-24)
• THE STATE OF ANDHRA PRADESH v. BUDDALA VENKATA SWAMY REDDY AND 7 OTHERS — Andhra Pradesh High Court (2022-03-09)
• DANDIMA ADINARAYANA AT BABURAO v. THE STATE OF A.P. — Andhra Pradesh High Court (2022-02-11)
• JOGI VENKATESWARAMMA, v. THE STATE OF AP REP BY ITS PP HYD., — Andhra Pradesh High Court (2022-02-11)
• GADDALA PEDDA SWAMULU v. VANAMALA VANAJA — Andhra Pradesh High Court (2022-02-04)
• K RAVI PRASAD REDDY v. G GIRIDHAR — Andhra Pradesh High Court (2022-01-25)
• Amoda Iron Steel Limited, v. Sneha Analytics and Scientifics, — Andhra Pradesh High Court (2022-01-25)
• BHIMAVARAPU NAGESWARAMMA v. BOMMU SIVAREDDY — Andhra Pradesh High Court (2022-01-06)
• Yalamarthi Narasimha Rao, v. The District Legal Services Authority (Lok Adalath ) at Vijayawada, — Andhra Pradesh High Court (2022-01-06)