LexC.PRAVEEN KUMAR,R RAGHUNANDAN RAO
107 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 107 |
Disposal nature
| ALLOWED NO COSTS | 79 |
| DISPOSED OF NO COSTS | 15 |
| WITHDRAWN | 4 |
| DISMISSED | 4 |
| CLOSED NO COSTS | 3 |
| PARTLY ALLOWED NO COSTS | 2 |
Recent judgments
- DR SHAIK MASTAN SHAFI, SPSR NELLORE DIST AND 2 OTHERS v. PRL SECY, HEALTH, MEDICAL AND FAMILY WELFARE DEPT, GUNTUR AND 3 — Andhra Pradesh High Court (2021-01-20)
- Dr.C.Sayee Sankar Vinod, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-01-20)
- Dr. Kommineni Veera Sankara Rao, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-01-20)
- GOVIND KUMUDA SUSHMA v. SECY., HEALTH AND 4 ORS. — Andhra Pradesh High Court (2021-01-20)
- DR A SUJANA AND OTHERS v. THE STATE OF AP — Andhra Pradesh High Court (2021-01-20)
- Dr. M. Bilwa Harsha v. The State of Andhra Pradesh., — Andhra Pradesh High Court (2021-01-20)
- Vemula Saikiran v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-01-20)
- L TEJASWINI v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-01-20)
- AP JUNIOR DOCTOR ASSN v. PRL.SECRETARY MEDICAL HELATH AND 4 OTHERS — Andhra Pradesh High Court (2021-01-20)
- Buddha D V Siddharth v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-01-20)