C.PRAVEEN KUMAR,P.KESHAVA RAO
63 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 63 |
Disposal nature
| ALLOWED NO COSTS | 20 |
| DISMISSED NO COSTS | 11 |
| PARTLY ALLOWED NO COSTS | 9 |
| WITHDRAWN | 8 |
| DISPOSED OF NO COSTS | 6 |
| DISMISSED | 6 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- V.NAGARAJU v. THE STATE OF A.P. — Telangana High Court (2018-07-27)
- L.MUNEMMA v. THE STATE OF A.P. REP., BY ITS PP — Telangana High Court (2018-07-27)
- HARIJANA PEDDINTI ERIKALANNA v. THE STATE OF A.P. AND ANOTHER — Telangana High Court (2018-07-27)
- KANURI PARAMESWARA RAO v. THE STATE OFA .P. — Telangana High Court (2018-06-30)
- LINGAPURAM SAVITHRI, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-06-30)
- K. MUNASWAMY, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-06-30)
- NALLABOTHULA CHINNA SWAMULU , ARUNA KUMAR, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-06-30)
- KANURI MANGA DEVI, W.G.DT., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2018-06-30)
- JUJJUVARAPU SAMSONU, W.G.DISTRICT AND ANOTHER v. STATE OF A.P., REP. BY PUBLIC PROSECUTOR, HIGH COURT, HYD — Telangana High Court (2017-12-29)
- B. RAMESH REDDY v. SMT. B. SUBHASHINI — Telangana High Court (2017-12-22)
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