LexC.PRAVEEN KUMAR,NINALA JAYASURYA
29 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 29 |
Disposal nature
| ALLOWED NO COSTS | 14 |
| CLOSED NO COSTS | 4 |
| DISPOSED OF NO COSTS | 4 |
| DISMISSED | 4 |
| WITHDRAWN | 2 |
| ALLOWED REMAND NO COSTS | 1 |
Recent judgments
- M/s. Mullaptidi Subba Rao, v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2020-12-11)
- VASAVI RICE INDUSTRIES v. THE APPELLATE DEPUTY COMMISSIONER (CT) — Andhra Pradesh High Court (2020-12-03)
- M/s. Spartek Ceramics India Limited, v. Appellate Joint Commissioner (CT), — Andhra Pradesh High Court (2020-12-03)
- M/s.VENKATA RAMANJANEYA RICE WORKING COMPANY v. The Appellate Deputy Commissioner (CT), — Andhra Pradesh High Court (2020-12-03)
- Pennabadi Amaranath Reddy v. The Andhra Pradesh Public Service Commission — Andhra Pradesh High Court (2020-12-03)
- M/s,Pavani Rice Mill, v. The Appellate Deputy Commissioner (CT), — Andhra Pradesh High Court (2020-12-03)
- M/s Swapna Projects Private Limited, v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2020-12-03)
- M/s. Venkata Ramanjaneya Rice Working Company, v. The Appellate Deputy Commissioner (CT), — Andhra Pradesh High Court (2020-12-03)
- M/s. Spartek Ceramics India Limited, v. APPELLATE JOINT COMMISSIONER — Andhra Pradesh High Court (2020-12-03)
- SRI VENKATESWARA SALES EXPORTS v. THE APPELLATE DEPUTY COMMISSIONER — Andhra Pradesh High Court (2020-12-03)